Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 43] [Section 29] [Entire Act] Union of India - Subsection Section 29(1) in The Limitation Act, 1963 (1)Nothing in this Act shall affect section 25 of the Indian Contract Act, 1872 (9 of 1872).
