Himachal Pradesh High Court
Radha Krishan vs . H.P.S.E.B. L. And Ors. on 25 March, 2025
Radha Krishan Vs. H.P.S.E.B. L. and Ors.
CWPOA No. 6022 of 2020 25.03.2025 Present: Mr. Tek Chand Sharma, Advocate, for the petitioner.
Mr. Piyush Rathore, Advocate, for the respondent. Admit.
List in due course.
( Satyen Vaidya ) Judge 25th March, 2025 (sushma)