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Himachal Pradesh High Court

Radha Krishan vs . H.P.S.E.B. L. And Ors. on 25 March, 2025

Radha Krishan Vs. H.P.S.E.B. L. and Ors.

CWPOA No. 6022 of 2020 25.03.2025 Present: Mr. Tek Chand Sharma, Advocate, for the petitioner.

Mr. Piyush Rathore, Advocate, for the respondent. Admit.

List in due course.

( Satyen Vaidya ) Judge 25th March, 2025 (sushma)