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State of Uttar Pradesh - Section

Section 67 in U.P. Revenue Code (Amendment) Act, 2016

67. Amendment of Section 85.

- In Section 85 of the said Code, in Hindi version, -
(a)in sub-section (1), for the words ^^okn ds vk/kkj ij the words ^^okn ij shall be substituted;
(b)in sub-section (2), for the words ^^bl lafgrk fdlh the words bl lafgrk ds fdlh and for the words ^^okn ds vk/kkj ij the words okn ij shall be substituted;
(c)in sub-section (3), for the words ^^dk;Z ds ykxr the words dk;Z dh ykxr and for the word ^^{kfr;ksa the word {kfr shall be substituted.