Tripura High Court
Sri Tarendra Reang vs The State Of Tripura And 3 Ors on 17 July, 2023
Author: Arindam Lodh
Bench: Arindam Lodh
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C) No.193 of 2022
Sri Tarendra Reang
....Petitioner(s)
Versus
The State of Tripura and 3 Ors.
....Respondent(s)
For the Petitioner(s) : Mr. Somik Deb, Sr. Advocate Mrs. R. Chakraborty, Advocate For the Respondent(s) : None HON'BLE MR. JUSTICE ARINDAM LODH Order 17/07/2023 List the matter on 19.07.2023 as prayed for by learned counsel appearing for the petitioner.
JUDGE NIHAR KANTI Digitally KANTI DAS signed by NIHAR DAS Date: 2023.07.17 15:53:07 +05'30' Snigdha