Karnataka High Court
Mr A Indraprakash Reddy S/O Lt Venkata ... vs The Commissioner Mahadevapura City on 17 November, 2009
Author: H N Nagamohan Das
Bench: H N Nagamohan Das
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IN THE HIGH COURT OF KARNATAKA, BANGALORE
DATED THIS THE 17"" DAY OF NOVEMBER 2009' Q
BEFORE
THE HON'BLE II/IR..ILIsTIcE H.N.{$JA.G_AMQH"A'N"§I§'I§"
WRIT RET:TIOI\: NO:95o9/$10966AIIEOFCI"E
BETWEEN:
Mr.A.lNDRAPRAKASH REDDY"»._ _
AGEDA BOUT 40 YEARS, , "
S/O LATE VENKATA REOOY I _
R/A ATTEKUPPA, RAMA'KIUPP.A;M-M NDAL' .
C!-HTTUR DISTRICT .,
CAMP AT BANGALORE _ - I
REPBY ITS GPA 'HOLDER"TI/IT.THFI\/iMA.REDDY
PET!TlONER
(By Sn.R.I\IA.'RvAIuIEs'HT,V'A@vI§'
RAI\IOALORE»:.I,Aw A'3sO.OE'IAj_.Es I
. I z " ..... .. V
THE"COMMISSIONER, II/IAHAOEVARLIRA CITY
._ "-'MUN§C'iP_AL.COUNSEL
A IVEAHAOEVEPURA
E.ANO'AEO'RE a
I ITHEEJIREOTORATE OF MUNICEPAL
V 'A-QMENISTATION,
-R.,AI\IOALORE SOUTH
BANGALORE.
2 W.P,9:70'.)/{)')
3 Sri. G GURUMURTHY
S/O Sri. R GOVENDAREDDY
AGED ABOUT 53 YEARS,
R/A NO106, KODIHALLI, _ =
HAL 2"" STAGE, BANGALORE -- 550 008. '
"'
(By Sri.i.G.GACHCH|NAf\/§ATH, Adv., IIOR Raj; [5 '
R2-- SERVED & V
SrI.C.G.GOI=>ALASwAr\/Iv, Adx/., I:OR_R3)
THIS WRIT PETITTONEILEDI-'UN{TERI-».ARTICI;E--S 226 & 227
OF THE CONSTITUTION SET ASIDE THE
III/IRUGNED ORDER' .__DT,I'A2013I120Q9~:j2-NOv.V~S:§'NF5. 16419/O3 AT
ANNEX-A ANp,$H_ui§'L..DIRE;CT-THE THIRDWRESRONDENT TO
APPEAR LOWER COURT AND TENDER
THE EVIDENCE%%ANDSI;IS.}'EC'T*«HIMSELF TO THE RIGORS OF
CROSs;ESxAMINATION;~ ' 'A
' jf_T"IIIS-vI.IIvRIT::RETITION COMING ON FOR PRELIMINARY
HEARING GROUP THIS BAY, THE COURT MADE THE
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3 \.\'.§"t'35fB')/('}')
ORDER
Learned counsel for the petitioner flies a me':hE3 seevkihgr M withdrawal of the writ petition,
2. The reemo is pieced Vt:n_4recor'd_ "The wr'ivt1petitionT; is"
hereby rejected as withdrawn. dh*