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Karnataka High Court

Mr A Indraprakash Reddy S/O Lt Venkata ... vs The Commissioner Mahadevapura City on 17 November, 2009

Author: H N Nagamohan Das

Bench: H N Nagamohan Das

} W.J".95()')/()')

IN THE HIGH COURT OF KARNATAKA, BANGALORE

DATED THIS THE 17"" DAY OF NOVEMBER 2009'  Q

BEFORE

THE HON'BLE II/IR..ILIsTIcE H.N.{$JA.G_AMQH"A'N"§I§'I§"   

WRIT RET:TIOI\: NO:95o9/$10966AIIEOFCI"E   

BETWEEN:

Mr.A.lNDRAPRAKASH REDDY"»._ _

AGEDA BOUT 40 YEARS, ,  "

S/O LATE VENKATA REOOY I _   

R/A ATTEKUPPA, RAMA'KIUPP.A;M-M NDAL' .
C!-HTTUR DISTRICT    .,  
CAMP AT BANGALORE  _  -  I
REPBY ITS GPA 'HOLDER"TI/IT.THFI\/iMA.REDDY

 PET!TlONER

(By Sn.R.I\IA.'RvAIuIEs'HT,V'A@vI§'  
RAI\IOALORE»:.I,Aw A'3sO.OE'IAj_.Es I

.   I  z "  ..... .. V

  THE"COMMISSIONER, II/IAHAOEVARLIRA CITY
 ._ "-'MUN§C'iP_AL.COUNSEL
A IVEAHAOEVEPURA
E.ANO'AEO'RE a

 I ITHEEJIREOTORATE OF MUNICEPAL

V 'A-QMENISTATION,
 -R.,AI\IOALORE SOUTH
 BANGALORE.





2 W.P,9:70'.)/{)')

3 Sri. G GURUMURTHY
S/O Sri. R GOVENDAREDDY
AGED ABOUT 53 YEARS,
R/A NO106, KODIHALLI,  _ = 
HAL 2"" STAGE, BANGALORE -- 550 008.  '

      "'

(By Sri.i.G.GACHCH|NAf\/§ATH, Adv., IIOR Raj; [5 '
R2-- SERVED & V  
SrI.C.G.GOI=>ALASwAr\/Iv, Adx/., I:OR_R3) 
THIS WRIT PETITTONEILEDI-'UN{TERI-».ARTICI;E--S 226 & 227
OF THE CONSTITUTION  SET ASIDE THE
III/IRUGNED ORDER' .__DT,I'A2013I120Q9~:j2-NOv.V~S:§'NF5. 16419/O3 AT

ANNEX-A ANp,$H_ui§'L..DIRE;CT-THE THIRDWRESRONDENT TO

APPEAR  LOWER COURT AND TENDER
THE EVIDENCE%%ANDSI;IS.}'EC'T*«HIMSELF TO THE RIGORS OF
CROSs;ESxAMINATION;~ ' 'A

' jf_T"IIIS-vI.IIvRIT::RETITION COMING ON FOR PRELIMINARY

  HEARING  GROUP THIS BAY, THE COURT MADE THE

  

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3 \.\'.§"t'35fB')/('}')

ORDER

Learned counsel for the petitioner flies a me':hE3 seevkihgr M withdrawal of the writ petition,

2. The reemo is pieced Vt:n_4recor'd_ "The wr'ivt1petitionT; is"

hereby rejected as withdrawn. dh*