Bombay High Court
Delphi World Money Limited (Formerly ... vs Union Of India And Anr on 2 July, 2024
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-467
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1398 OF 2022
Delphi World Money Limited (formerly Known....PETITIONER
As Weizmann Forex Limited)
V/S
Union Of India And Anr ....RESPONDENT
Mr Sriram Sridharan (Through VC) for Petitioner. Ms Mamta Omle i/b Mr Jitendra B Mishra for Respondents.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 2nd July, 2024 P.C. :
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