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Bombay High Court

Delphi World Money Limited (Formerly ... vs Union Of India And Anr on 2 July, 2024

Author: K.R. Shriram

Bench: K.R. Shriram

                                                                              Board Sr.No.:-467

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1398 OF 2022

 Delphi World Money Limited (formerly Known....PETITIONER
 As Weizmann Forex Limited)
            V/S
 Union Of India And Anr                  ....RESPONDENT

Mr Sriram Sridharan (Through VC) for Petitioner. Ms Mamta Omle i/b Mr Jitendra B Mishra for Respondents.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 2nd July, 2024 P.C. :

By consent S. O. to 08/07/2024 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 02/07/2024 ::: Downloaded on - 04/07/2024 02:21:28 :::