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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(1)If the person associated with the Board, under rule 15, happens to be non-official, he shall be entitled to get a fee of rupees fifty for each day he attends the actual meeting of the Board in which he is so associated and for each day he actually works for the Board. This will be excluding his travelling allowance as permissible to Grade I Officer of the Board