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[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Tamilnadu - Subsection

Section 5B(1) in Tamil Nadu Urban Land Tax Act, 1966

(1)Notwithstanding anything contained in this Act, the rate of tax under this Act as amended by the Tamil Nadu Urban Land Tax (Amendment) Act, 1972 (Tamil Nadu Act 19 of 1973), shall be levied in the area in which this Act is in force, with effort from the 1st day of July 1972.