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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(a) in Maharashtra Forest Produce (Regulation of Trade) Act, 1969

(a)prices of the respective [*] [The word minor was deleted by Maharashtra 45 of 1997, section 11.] forest produce obtained or fixed under this Act or any enactment during the preceding three years in respect of the area comprised in the unit;