Delhi High Court - Orders
Mukund @ Maggi vs The State (Nct Of Delhi) & Ors on 9 December, 2025
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 4078/2025
MUKUND @ MAGGI .....Petitioner
Through: Mr. C.S. Rathore and Ms. Neetu
Gaur, Advocates
versus
THE STATE (NCT OF DELHI) & ORS. .....Respondents
Through: Mr. Yasir Rauf Ansari, ASC for the
State with SI Himanshu, P.S.
Sagarpur.
CORAM:
HON'BLE DR. JUSTICE SWARANA KANTA SHARMA
ORDER
% 09.12.2025
1. By way of the present petition, the petitioner seeks following prayers:
"...(i) Issue a Writ of Mandamus directing the Respondents No. 1 to 3 to conduct a fair, transparent and impartial investigation in FIR No. 10 0345/2025 under Section 151(2)/329(4) /333/ 351(2)/ (5) BNS, 2023;
(ii) Direct the Respondents No. 1 to 3 that no coercive action be taken against the petitioner without due process.;
(iii) Declare the police breaking of lock and illegal entry as unconstitutional;
(iv) Direct police not to interfere in any civil property dispute..."
2. The learned counsel appearing through video-conferencing for the petitioner states that he does not press prayer Nos. (ii), (iii) and (iv). He states that it would suffice in case it is directed that the investigating agency conduct fair investigation in the present case.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2025 at 20:48:12
3. The Investigating Agency is directed to conduct investigation in the present case as per law.
4. In view of the above direction, the present petition stands disposed of.
5. The order be uploaded on the website forthwith.
DR. SWARANA KANTA SHARMA, J DECEMBER 09, 2025/zp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2025 at 20:48:12