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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(1)(a) in Uttarakhand Plastic and Other Non Biodegradable Garbage (Regulation of Use and Disposal) Act, 2013

(a)for the purpose of performing any of the functions entrusted to him by the State Government;