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Central Information Commission

Mr.Rajiv Kumar vs Ito, Bhatinda on 21 July, 2010

          CENTRAL INFORMATION COMMISSION
                       File No.CIC/LS/A/2010/000635
                   [Hearing at UT Guest House, Chandigarh]

Appellant             :      Shri Rajiv Kumar

Public Authority      :      ITO, Bhatinda

Date of Hearing       :      21.7.2010

Date of Decision      :      21.7.2010

FACTS :

The matter is called for hearing today dated 21.7.2010. Appellant not present. The public authority is represented by Shri Ashok Sethi, ITO Ward 2 (1), Bhatinda.

2. He submits a letter of appellant to say he wishes to withdraw the appeal.

3. In view of the above, the appeal is dismissed as withdrawn.

Sd/-

(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.

(K.L. Das) Assistant Registrar Address of parties :-

1. Shri Ashok Sethi ITO, Ward 2(1), Income Tax Department, Bhatinda, Punjab
2. Shri Rajiv Kumar 3765, Near Fort Gate, Peerkhana Wali Gali, Bhatinda-151001