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[Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(3)(a) in Uttar Pradesh State Universities Act, 1973

(a)affecting the admission of students, or prescribing examinations to be recognised as equivalent to the University examinations or the further qualifications mentioned in sub-section (1) of Section 45 for admission to the degree courses of the University, unless a draft of the same has been proposed by the Academic Council; or