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State of Uttar Pradesh - Section
Section 10 in The U.P. Fire (Gazetted Officer) Services Rules, 1984
10. Age.
- A candidate for direct recruitment to the posts mentioned below must have attained the minimum and must not have attained more than the maximum age mentioned against each on January 1 of the year in which recruitment is to be made if the posts are advertised during the period January 1 to June 30 and on July 1 if the posts are advertised during the period July 1 to December 31 :| Minimum | Maximum | ||
| (i) | Director/Joint Director | 35 | 45 |
| (ii) | Chief Fire Officer | 23 | 35 : |