Section 3(5)(iii) in The Rajasthan Veterinary Council Rules, 1988

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State of Rajasthan - Subsection

Section 3(5)(iii) in The Rajasthan Veterinary Council Rules, 1988

(iii)Every such claim or objection, as the case may be, shall be examined by the Registrar who shall record his remarks thereon, following which he may either allow or reject the claim or objection:

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State of Rajasthan - Subsection

Section 3(5)(iii) in The Rajasthan Veterinary Council Rules, 1988