Section 9(3) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982
(3)[ Subject to the provision of sub-section (2), every employer shall pay to the Board both the employer's contribution and the employee's contribution every year before the 15th day of July and 15th day of January] [Substituted by M.P. Act No. 39 of 1997.],
