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State of Uttar Pradesh - Section

Section 25A in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

25A. [ Terms and conditions of employment of officers and servants of committee . [Inserted by section 17 of 1973 as re-enacted by U. P. Act no, 30 of 1974.]

-Subject to rules made in this behalf under this Act, the terms and conditions of employment of the members of a cadre constituted under section 23 -A and matters relegation to discipline, control and punishment including dismissal and removal of such officers shall be governed by such regulations as may be made by the Board.]