Section 11(d) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007
(d)Funds for the conduct of PGLCET - AC. - The amounts that are collected from the candidates towards cost of application and examination fee shall be utilised to meet the expenditure for items/services connected with the PGLCET - AC. Accounts shall be subjected to audit and report thereof shall be submitted to the Admission and Fee Regulatory Committee.
