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Bombay High Court

Jaywant Bhimrao Salunkhe vs The State Of Maharashtra And Others on 21 June, 2019

Author: Sunil P. Deshmukh

Bench: Sunil P. Deshmukh

                                      1                       WP-7560-19.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                       BENCH AT AURANGABAD

                       WRIT PETITION N0. 7560 OF 2019




 Jaywant s/o Bhimrao Salunkhe                  .. Petitioner

              versus

 The State of Maharashtra and others           .. Respondents

             ----
 Ms Preeti R. Wankhade, Advocate for petitioner
 Mr A. V. Deshmukh, Asstt. Government                       Pleader       for
 respondents

                               CORAM : SUNIL P. DESHMUKH AND
                                       S. M. GAVHANE, JJ.

                               DATE   : 21st June, 2019

 ORDER :

Issue notice to respondents returnable on 26-06-2019. Learned Assistant Government Pleader waives notice for respondents.





 S. M. GAVHANE,                                SUNIL P. DESHMUKH
    JUDGE                                            JUDGE



 pnd/-




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