Bombay High Court
Jaywant Bhimrao Salunkhe vs The State Of Maharashtra And Others on 21 June, 2019
Author: Sunil P. Deshmukh
Bench: Sunil P. Deshmukh
1 WP-7560-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD
WRIT PETITION N0. 7560 OF 2019
Jaywant s/o Bhimrao Salunkhe .. Petitioner
versus
The State of Maharashtra and others .. Respondents
----
Ms Preeti R. Wankhade, Advocate for petitioner
Mr A. V. Deshmukh, Asstt. Government Pleader for
respondents
CORAM : SUNIL P. DESHMUKH AND
S. M. GAVHANE, JJ.
DATE : 21st June, 2019
ORDER :
Issue notice to respondents returnable on 26-06-2019. Learned Assistant Government Pleader waives notice for respondents.
S. M. GAVHANE, SUNIL P. DESHMUKH
JUDGE JUDGE
pnd/-
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