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Allahabad High Court

State Of U.P.Thru Secry.Karmik Vibhag & ... vs Ram Riyasat on 17 January, 2017

Bench: Shabihul Hasnain, Pratyush Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SPECIAL APPEAL No. - 103 of 2005
 

 
Appellant :- State Of U.P.Thru Secry.Karmik Vibhag & 2 Ors{5022(S/S)2001}
 
Respondent :- Ram Riyasat
 
Counsel for Appellant :- Standing Counsel
 
Counsel for Respondent :- Y K Mishra,Girish Chandra Verma
 

 
Hon'ble Shabihul Hasnain,J.
 

Hon'ble Pratyush Kumar,J.

As prayed list in the next cause list.

Order Date :- 17.1.2017 arti sh.