Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act] Union of India - Subsection Section 57(1)(i) in The Arbitration And Conciliation Act, 1996 (i)the making of the award was induced or affected by fraud or corruption or was in violation of section 75 or section 81; or