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Union of India - Section

Section 34J in The Tobacco Board, Rules, 1976

34J. Register to be maintained and return to be submitted by the commercial graders.

(1)Every commercial grader shall maintain a register in Form 21 which shall be kept at the place or grading and made available to any officer of the Board for purpose of verification.
(2)Every commercial grader shall submit to the Secretary or such other officer of the Board as may be authorized by the Chairman, a return in Form 22.