Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172] [Entire Act] State of Jharkhand - Subsection Section 172(5) in Bihar Education Code, 1961 (5)To withhold increments of pay in the case of the officers mentioned in clauses (1) and (2) of this article.(G. O. no. 2324-F., dated the 7th March 1923.)
