Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(1) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020 (1)The Government may, by notification in the Andhra Pradesh Official Gazette, make rules to carry out the purpose of this Act.
