Gujarat High Court
State Of Gujarat vs Mohanlal Babarbhai Thakor & Ors on 17 September, 2014
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/10820/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 10820 of 2014
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STATE OF GUJARAT....Petitioner
Versus
MOHANLAL BABARBHAI THAKOR & Ors....Respondents
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Appearance:
MR RASHESH RINDANI, AGP for the PETITIONER
RULE NOT RECD BACK for the RESPONDENT No. 1
RULE SERVED for the RESPONDENT(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 17/09/2014
ORAL ORDER
Issue fresh notice to respondent No.1, returnable on 22.09.2014.
Direct service is permitted, today.
(PARESH UPADHYAY, J.) M O Bhati/56 Page 1 of 1