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Gujarat High Court

State Of Gujarat vs Mohanlal Babarbhai Thakor & Ors on 17 September, 2014

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

        C/SCA/10820/2014                                       ORDER




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                 SPECIAL CIVIL APPLICATION NO. 10820 of 2014

================================================================
                       STATE OF GUJARAT....Petitioner
                                 Versus
               MOHANLAL BABARBHAI THAKOR & Ors....Respondents
================================================================
Appearance:
MR RASHESH RINDANI, AGP for the PETITIONER
RULE NOT RECD BACK for the RESPONDENT No. 1
RULE SERVED for the RESPONDENT(s) No. 2
================================================================

               CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY

                            Date : 17/09/2014

                               ORAL ORDER

Issue fresh notice to respondent No.1, returnable on 22.09.2014.

Direct service is permitted, today.

(PARESH UPADHYAY, J.) M O Bhati/56 Page 1 of 1