Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 226 in The Rajasthan Revenue Courts Manual, 1956 226. Register of requisitions. - The record-keeper and the Reader of each court shall keep a register of requisitions for records and make necessary entries therein.
