Section 8(2) in The Delhi School Education Rules, 1973
(2)Where for any special reason the Administrator is satisfied that education cannot be imparted in any [senior secondary] [Substituted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.2.1990).] class of any school through the medium of Hindi in one or more subjects or in ail the subjects, he may permit that school to impart education in the said subject or subjects through the medium of any language other than Hindi for such period, as he may think fit.
