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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(2)(k) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(k)community policing for the security of senior citizens will be undertaken in conjunction with citizens living in the neighbourhood Residents' Welfare Association, Youth Volunteers, Non-Government Organizations, etc. ;