Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 42] [Entire Act] State of Kerala - Subsection Section 42(1) in Kerala Panchayat Raj Act, 1994 (1)The State election Commission may appoint one or more persons as assistant returning officers to assist any returning officer in the performance of this functions.
