Bombay High Court
Vikram Shrihari Paradhi vs The Maratha Vidya Prasarak Samaj And Ors on 25 April, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
46-WP.13167.2022
jvs
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally CIVIL APPELLATE SIDE JURISDICTION
signed by
SALUNKE
SALUNKE J V
JV Date: WRIT PETITION NO. 13167 OF 2022
2023.04.26
12:07:11
+0530 Vikram Shrihari Paradhi } Petitioner
Versus
The Maratha Vidya Prasarak }
Samaj & ors. } Respondents
Mr. R. N. Gite for the petitioner.
Ms. N. M. Mehra, AGP for State.
CORAM: S. V. GANGAPURWALA, Act.CJ.&
SANDEEP V. MARNE, J.
DATE: APRIL 25, 2023
P.C.:
1. The learned AGP seeks time to get the record.
2. Stand over to 12th July 2023. The interim relief granted earlier to continue till then.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) 1 ::: Uploaded on - 26/04/2023 ::: Downloaded on - 26/04/2023 18:24:42 :::