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[Cites 0, Cited by 0] [Section 359] [Entire Act]

State of Odisha - Subsection

Section 359(b) in Orissa Municipal Act, 1950

(b)make grants-in-aid to any schools or educational institutions referred to in Section 358 for the purpose of providing buildings to be used as students hostels in connection with such school, college or institution of for the purpose of maintaining and managing such hostels; or