Gauhati High Court
M/S. Modern Construction Co. And Anr vs The National Small Industries ... on 5 March, 2019
Author: Arup Kumar Goswami
Bench: Arup Kumar Goswami
Page No.# 1/5
GAHC010111922018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 3453/2018
1:M/S. MODERN CONSTRUCTION CO. AND ANR.
A PARTNERSHIP FIRM HAVING ITS REGISTERED AND PRINCIPLE PLACE
OF BUSINESS AT RADHAKUNJ, NEAR AMDC LTD., JANAPRIYA PATH,
DISPUR, GUWAHATI-781006 (ASSAM) AND IS REPRESENTED BY ITS
PARTNER, SRI RAJ KUMAR AGARWALLA
2: RAJ KUMAR AGARWALLA
S/O LATE PURANMAL AGARWALLA
R/O RADHAKUNJ
NEAR AMDC LTD.
JANAPRIYA PATH
DISPUR
GUWAHATI-781006 (ASSAM
VERSUS
1:THE NATIONAL SMALL INDUSTRIES CORPORATION LTD. AND 4 ORS.
A COMPANY INCORPORATED UNDER THE INDIAN COMPANIES ACT, 1956,
HAVING ITS REGISTERED OFFICE AT NSIC BHAWAN, NEAR OKHLA
INDUSTRIAL ESTATE, NEW DELHI-110020 AND HAVING ONE OF ITS
ZONAL OFFICE AT 3RD BYE LANE, INDUSTRIAL ESTATE,
BAMUNIMAIDAN, GUWAHATI-781021, KAMRUP (M), ASSAM, AND IS
REPRESENTED BY ITS CHAIRMAN CUM MANAGING DIRECTOR
2:THE SR. MANAGER
NSIC LIMITED
ZONAL OFFICE AT 3RD BYE LANE
INDUSTRIAL ESTATE
BAMUNIMAIDAN
GUWAHATI-781021
KAMRUP (M)
ASSAM
3:THE STATE OF ASSAM
Page No.# 2/5
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
PUBLIC ROADS DEPARTMENT
DISPUR
GUWAHATI-6
4:THE CHIEF ENGINEER
PWD (ROADS)
ASSAM
CHANDMARI
GUWAHATI-3
5:THE CHIEF ENGINEER
PWD (BORDER ROADS AND NEC WORSK)
ASSAM CHANDMARI
GUWAHATI-
Advocate for the Petitioner : MR. S P ROY
Advocate for the Respondent : GA, ASSAM
Linked Case : I.A.(Civil) 3390/2018
1:THE NATIONAL SMALL INDUSTRIES CORPORATION (NSIC) LIMITED AND
ANR
A GOVERNMENT COMPANY INCORPORATED UNDER THE COMPANIES ACT
OF 1913 (ACT VII OF 1993) HAVING ITS REGISTERED OFFICE AT NSIC
BHAWAN
NEAR OKHLA INDUSTRIAL ESTATE
BYE LANE NO. 3
BAMUNIMAIDAM
GUWAHATI-781021
ASSAM
AND REPRESENTED BY MR. VINOD VYAS
SENIOR BRANCH MANAGER
2: THE SR. MANAGER
THE NATIONAL SMALL INDUSTRIES CORPORATION LIMITED (NSIC)
3RD BYE LANE
INDUSTRIAL ESTATE
BAMUNIMAIDAM
GUWAHATI-781021
ASSAM
Page No.# 3/5
VERSUS
1:M/S. MODERN CONSTRUCTION CO. AND 4 ORS
(A PARTNERSHIP FIRM) HAVING ITS REGISTERED AND PRINCIPAL PLACE
OF BUSINESS AT RADHAKUNJ
NEAR AMDC LTD.
JANAPRIYA PATH
DISPUR
GUWAHATI-781006
ASSAM AND IS REPRESENTED BY ITS PARTNER
SRI RAJ KUMAR AGARWALA
2:RAJ KUMAR AGARWALA
S/O LATE PURNAMAL AGARWALA
R/O RADHAKUNJ
NEAR AMDC LTD.
JANAPRIYA PATH
DISPUR
GUWAHATI-781006
3:THE STATE OF ASSAM
REPRESENTED NY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PUBLIC ROADS DEPARTMENT
DISPUR
GUWAHATI-6
4:THE CHIEF ENGINEER
PWD (ROADS)
ASSAM
CHANDMARI
GUWAHATI-3
5:THE CHIEF ENGINEER
PWD (BORDER ROADS AND NEC WORKS)
ASSAM
CHANDMARI
GUWAHATI-3
Advocate for the Petitioner : MR. P J BARMAN
Advocate for the Respondent : MR. S P ROY
Linked Case : I.A.(Civil) 2073/2018
1:THE NATIONAL SMALL INDUSTRIES CORPORATION (NSIC) LTD. AND
ANR
Page No.# 4/5
HAVING ITS REGISTERED OFFICE AT NSIC BHAWAN
NEAR OKHLA INDUSTRIAL ESTATE
NEW DELHI-110020 AND HAVING ONE OF ITS ZONAL OFFICE AT
INDUSTRIAL ESTATE
BYE LANE NO. 3
BAMUNIMAIDAN
GHY- 21
ASSAM
REP. BY MR. VINOD VYAS
SENIOR BRANCH MANAGER.
2: THE SR. MANAGER
THE NATIONAL SMALL INDUSTRIES CORPN. LTD. (NSIC)
3RD BYE LANE
INDUSTRIAL ESTATE
BAMUNIMAIDAN
GHY- 21
ASSAM.
VERSUS
1:M/S MODERN CONSTRUCTION CO. AND 6 ORS
HAVING ITS REGISTERED AND PRINCIPLE PLACE OF BUSINESS AT
RADHAKUNJ
NEAR AMDC LTD.
JANAPRIYA PATH
DISPUR
GUWAHATI-781006 (ASSAM) AND IS REPRESENTED BY ITS PARTNER
SRI RAJ KUMAR AGARWALLA
2:RAJ KUMAR AGARWALLA
S/O LATE PURANMAL AGARWALLA
R/O RADHAKUNJ
NEAR AMDC LTD.
JANAPRIYA PATH
DISPUR
GUWAHATI-781006
3:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
PUBLIC ROADS DEPARTMENT
DISPUR
GUWAHATI-6
4:THE CHIEF ENGINEER
PWD (ROADS)
ASSAM
CHANDMARI
Page No.# 5/5
GUWAHATI-3
5:THE CHIEF ENGINEER
PWD (BORDER ROADS AND NEC WORSK)
ASSAM CHANDMARI
GUWAHATI-3
Advocate for the Petitioner : MR. P J BARMAN
Advocate for the Respondent : GA
ASSAM
BEFORE
HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
05.03.2019 While the learned counsel for the petitioners is present, Mr. P.J. Barman, learned counsel for the respondents/applicants is not present.
List on 14.03.2019.
Interim order passed earlier shall continue till then.
Sd/-
JUDGE Comparing Assistant