Central Administrative Tribunal - Chandigarh
Gagandeep vs M/O Railways on 20 November, 2020
1- O.A. No.060/00854/2020
CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH
Hearing by Video Conferencing
O.A. No.060/00854/2020
Chandigarh, this the 20th of November, 2020
HON'BLE MR. SANJEEV KAUSHIK, MEMBER (J)
HON'BLE MR. ANAND MATHUR, MEMBER (A)
Gagandeep, SAG/IRSME, S/o Sh. Subhash Chandra, R/o
House No. 43, Type 5, DMW Railway Colony, Patiala, presently
working as Pr. Chief Personnel Officer, DMW, Patiala - 147003
(Group 'A) (Employee No. 000438)'
....Applicant
(BY: Mr. Deepak Sharma, Advocate)
Versus
1. Union of India through Secretary, Govt. of India, Ministry of
Railways (Railway Board), Rail Bhawan, New Delhi - 110001.
2. Principal Chief Administrative Officer (erstwhile CAO/R), Diesel
Loco Modernization Works, Patiala - 147003.
... .Respondents
(BY: MR. RTPS Tulsi, Advocate along with Mr. Lakhinder Bir
Singh, Advocate)
O R D E R(Oral)
SANJEEV KAUSHIK, MEMBER (J):
1. Learned counsel for the applicant seeks permission to withdraw the O.A. to which learned counsel for the respondents does not raise any objection.
2. Permission is granted.
3. Accordingly, the O.A. is dismissed as withdrawn.
(ANAND MATHUR) (SANJEEV KAUSHIK) MEMBER (A) Member (J) Place: Chandigarh Dated: 20.10.2020 'mw'