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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(1)(iv) in A.P.J. Abdul Kalam Technological University Act, 2015

(iv)The Secretary to Government in-charge of the Finance Department, Government of Kerala or an officer not below the rank of a Joint Secretary to Government authorised by him;