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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(5) in The United Provinces District Boards Primary Education Act, 1926

(5)"Recognised Primary School" includes a school or a department of a school in which instruction in primary education is given and which is for the time being recognised by the Director of Public [Instructions] [Now Director of Education.];