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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(8) in Gujarat Sales Tax (Amendment) Act, 1977

(8)after entry 31 the following entry shall be inserted, namely:-
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"31A Art paper, lustra cote; art paper, suncoat, articard, art board, ivorycard, chromo coated paper, cheque paper, imitation art paper, biblepaper and silver cote art paper. Ten paise in the rupee Ten paise in the rupee";