Section 118(1) in The Delhi Co-operative Societies Rules, 2007
(1)The winding up proceedings of a society shall be closed within seven hundred thirty days from the date of the order of the winding up.Explanation. - : In the case of co-operative society which is under liquidation at the time of commencement of the Act, the order for winding up of the co-operative society shall be deemed for the purpose of this rule to have been passed on the date of such commencement.
