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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(1)(i) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(i)prepare the annual plan in respect of the schemes of economic development and social justice entrusted to it by the Act and those assigned to it by the State Government or the Zila Panchayat and submission thereof to Zila Panchayat within the prescribed time for integration with the District Panchayat Plan;