Gujarat High Court
Parmanand Kanaiyalal Nimbark & vs A M C & 3 on 5 September, 2014
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/FA/868/1989 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 868 of 1989
With
CIVIL APPLICATION NO. 9559 of 2006
In
CIVIL APPLICATION NO. 2064 of 1989
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PARMANAND KANAIYALAL NIMBARK & 1....Appellant(s)
Versus
A M C & 3....Defendant(s)
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Appearance:
MR ANSHIN H DESAI, ADVOCATE for the Appellant(s) No. 1 - 2
VIRAL K SHAH, ADVOCATE for the Appellant(s) No. 1 - 2
MR IM PANDYA, ADVOCATE for the Defendant(s) No. 4
MR KG SUKHWANI, ADVOCATE for the Defendant(s) No. 1 - 4
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 05/09/2014
COMMON ORAL ORDER
It was stated by learned advocate Mr. K. G. Sukhwani that he is not appearing for any of the defendants.
2. The Office shall delete the appearance of learned advocate Mr. K. G. Sukhwani.
3. At the request of learned advocates for the parties, the matters to come up on 8th September, 2014. It shall be posted in the regular board and not under the head "For Orders" .
(N.V.ANJARIA, J.) chandrashekhar Page 1 of 1