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Gujarat High Court

Parmanand Kanaiyalal Nimbark & vs A M C & 3 on 5 September, 2014

Author: N.V.Anjaria

Bench: N.V.Anjaria

                 C/FA/868/1989                                         ORDER



                 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                 FIRST APPEAL NO. 868 of 1989
                                              With
                          CIVIL APPLICATION NO. 9559 of 2006
                                               In
                          CIVIL APPLICATION NO. 2064 of 1989
================================================================
             PARMANAND KANAIYALAL NIMBARK & 1....Appellant(s)
                                Versus
                        A M C & 3....Defendant(s)
================================================================
Appearance:
MR ANSHIN H DESAI, ADVOCATE for the Appellant(s) No. 1 - 2
VIRAL K SHAH, ADVOCATE for the Appellant(s) No. 1 - 2
MR IM PANDYA, ADVOCATE for the Defendant(s) No. 4
MR KG SUKHWANI, ADVOCATE for the Defendant(s) No. 1 - 4
================================================================
             CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
                          Date : 05/09/2014
                                    COMMON ORAL ORDER

It was stated by learned advocate Mr. K. G. Sukhwani that he is not appearing for any of the defendants.

2. The Office shall delete the appearance of learned advocate Mr. K. G. Sukhwani.

3. At the request of learned advocates for the parties, the matters to come up on 8th September, 2014. It shall be posted in the regular board and not under the head "For Orders" .

(N.V.ANJARIA, J.) chandrashekhar Page 1 of 1