Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123A] [Entire Act] State of West Bengal - Subsection Section 123A(d) in Kolkata Municipal Corporation Act, 1980 (d)the amount received from the State Government of from any other source saving the sources referred to in clause (a), clause (b) or clause (c).]
