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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(1)(ii) in The Kerala Agricultural Income Tax Act, 1991

(ii)Cardamom 'B' Zone means the areas in the Villages of Santhanpara, Rajakkad, Bison Valley, Upputhode, Kalkoonthal, Parathode and Kanithippara of Udumbanchola Taluk and Mananthody, Sultan Bathery and Vythiri Taluks where cardamom is grown;