Supreme Court - Daily Orders
Guj.State Coop.Marktg.Fed.Ltd. vs C.I.T.,Gujarat on 31 July, 2014
6 ITEM NO.90 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 1620/2012
GUJ.STATE COOP.MARKTG.FED.LTD. Appellant(s)
VERSUS
C.I.T.,GUJARAT Respondent(s)
Date : 31/07/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. Sayuj Kr. Banerjee, Adv.
Mr. P. S. Sudheer ,Adv.
For Respondent(s)
Ms. Nandani Gupta, Adv.
Mr. B. V. Balaram Das ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the completed category.
Registry to process for listing before the Hon’ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.08.02 10:53:13 IST Reason: