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Supreme Court - Daily Orders

Guj.State Coop.Marktg.Fed.Ltd. vs C.I.T.,Gujarat on 31 July, 2014

6     ITEM NO.90                            REGISTRAR COURT. 1                   SECTION IIIA

                                     S U P R E M E C O U R T O F     I N D I A
                                             RECORD OF PROCEEDINGS

                                      BEFORE THE REGISTRAR PANKAJ BHANDARI

     Civil Appeal No(s). 1620/2012

     GUJ.STATE COOP.MARKTG.FED.LTD.                                          Appellant(s)

                                                      VERSUS

     C.I.T.,GUJARAT                                                          Respondent(s)


     Date : 31/07/2014 This appeal was called on for hearing today.


     For Appellant(s)
                                          Mr. Sayuj Kr. Banerjee, Adv.
                                          Mr. P. S. Sudheer ,Adv.



     For Respondent(s)
                                          Ms. Nandani Gupta, Adv.
                                          Mr. B. V. Balaram Das ,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The matter falls under the completed category.

Registry to process for listing before the Hon’ble Court, as per rules.

(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.08.02 10:53:13 IST Reason: