Delhi High Court - Orders
Rajat Chakraborty & Ors vs Government Of Nct Of Delhi & Ors on 19 December, 2025
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10578/2021 & CM APPL. 7995/2023
RAJAT CHAKRABORTY & ORS. .....Petitioners
Through: Ms. Pawanjit S. Bindra, Sr. Adv. with
Mr. Vinayak Marwah, Advs.
versus
GOVERNMENT OF NCT OF DELHI & ORS. .....Respondents
Through: Mr. Anukul Raj, Mr. Nikita Raj, Mr.
Tushar Bhall & Mr. Naveen, Advs.
for RBSS & RBS.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 19.12.2025
1. Learned counsel for the respondent School submits that the deducted TDS and GPF have been duly deposited.
2. The requisite certificate/receipts along with the proof of deposit shall be furnished to the petitioners within two weeks from today.
3. Put up on 29.01.2026.
AVNEESH JHINGAN, J DECEMBER 19, 2025 'ha' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:13:43