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Delhi High Court - Orders

Rajat Chakraborty & Ors vs Government Of Nct Of Delhi & Ors on 19 December, 2025

                          $~23
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 10578/2021 & CM APPL. 7995/2023
                                    RAJAT CHAKRABORTY & ORS.                                                               .....Petitioners
                                                                  Through:            Ms. Pawanjit S. Bindra, Sr. Adv. with
                                                                                      Mr. Vinayak Marwah, Advs.

                                                                  versus

                                    GOVERNMENT OF NCT OF DELHI & ORS.        .....Respondents
                                                Through: Mr. Anukul Raj, Mr. Nikita Raj, Mr.
                                                         Tushar Bhall & Mr. Naveen, Advs.
                                                         for RBSS & RBS.

                                    CORAM:
                                    HON'BLE MR. JUSTICE AVNEESH JHINGAN
                                                                  ORDER

% 19.12.2025

1. Learned counsel for the respondent School submits that the deducted TDS and GPF have been duly deposited.

2. The requisite certificate/receipts along with the proof of deposit shall be furnished to the petitioners within two weeks from today.

3. Put up on 29.01.2026.

AVNEESH JHINGAN, J DECEMBER 19, 2025 'ha' This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:13:43