Supreme Court - Daily Orders
Ramanbhai Shamalbhai Patel vs Ravjibhai Motibhai Patel on 18 December, 2014
Bench: Sudhansu Jyoti Mukhopadhaya, N.V. Ramana
ITEM NO.28 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20945/2014
(Arising out of impugned final judgment and order dated 30/06/2014
in SA No. 131/1996 passed by the High Court of Gujarat at
Ahmedabad)
RAMANBHAI SHAMALBHAI PATEL Petitioner(s)
VERSUS
RAVJIBHAI MOTIBHAI PATEL AND ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 18/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Haresh Raichura,Adv.
Ms. Saroj Raichura, Adv.
Mr. Kalp Raichura, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Neeta) (Pardeep Kumar) Sr. P.A. A.R.-cum-P.S. Signature Not Verified Digitally signed by Neeta Sapra Date: 2014.12.19 16:53:06 IST Reason: