Section 1 in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007
1. Short title, extent and commencement.
(1)These rules may be called the Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007.(2)They shall extend to the whole of the State of Rajasthan.(3)They shall come into force at once.
