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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(3)An Aadhaar number holder shall be allowed to temporarily unlock his biometrics for authentication,and such temporary unlocking shall not continue beyond the time period specified by the Authority or tillcompletion of the authentication transaction, whichever is earlier.