Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(2) in The Mamlatdars' Courts Act, 1906 (2)[ It shall extend to the whole of the [State of Maharashtra] [These sub-sections were substituted by the original sub-section (2) by Bombay 4 of 1958, Section 3(1).], except the City of Bombay.]Commencement in rest of State.
