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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Greater Bengaluru City Corporation -

Section 59(3) in Rai Technology University, Bangalore Act, 2012

(3)Where the dissolution of the University is due to mismanagement or maladministration, the Government is at liberty to identify the persons responsible for such mismanagement or maladministration and to impose penalty as it deems fit.