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Union of India - Section

Section 59 in The Indian Nursing Council Regulations

59.

He/She shall exercise in respect of the office of the Council, such powers as are exercised by the "Head of Office" under the Government of India and perform such duties as have been given in the Act and the regulations. He/She shall also be responsible for the safety of the property of the Council and the control and management of the office, accounts and correspondence, and shall see that the office staff attend punctually, and generally fulfill all such duties as may be required of him/her by the Council for the purposes of the Act. He/She shall attend and take notes of the proceedings of meetings of the Council and Executive Committee and any sub-committee.