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Supreme Court - Daily Orders

R. Sundaram vs The General Manager Indian Bank . on 10 July, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.13                                   COURT NO.9                    SECTION XII

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                          No(s).   33627/2014

     (Arising out of impugned final judgment and order dated 04-07-2014
     in WP No. 19006/2013 passed by the High Court of Judicature at
     Madras)

     R. SUNDARAM                                                                 Petitioner(s)

                                                         VERSUS

     THE GENERAL MANAGER INDIAN BANK & ORS.                                      Respondent(s)


     Date : 10-07-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                     Ms. V.Mohana,Sr.Adv.
                                           Mr. Y.Arunagiri,Adv.
                                           Mr. P. Ramesh, AOR

     For Respondent(s)                     Mr. Himanshu Munshi, AOR
                                           Mr. Naveen Kumar,Adv.
                                           Mr. Manish Garani,Adv.

                                           Mr.   M.Yogesh Kanna,AOR
                                           Ms.   Nithya,Adv.
                                           Ms.   Maha Lakshmi,Adv.
                                           Mr.   Partha Sarathi,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

On the request of the learned counsel appearing on behalf of the respondent-State, list the matter after eight weeks.

Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.07.11

(ANITA MALHOTRA) (SNEH LATA SHARMA) 17:52:42 IST Reason: COURT MASTER COURT MASTER