Supreme Court - Daily Orders
R. Sundaram vs The General Manager Indian Bank . on 10 July, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.13 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33627/2014
(Arising out of impugned final judgment and order dated 04-07-2014
in WP No. 19006/2013 passed by the High Court of Judicature at
Madras)
R. SUNDARAM Petitioner(s)
VERSUS
THE GENERAL MANAGER INDIAN BANK & ORS. Respondent(s)
Date : 10-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Ms. V.Mohana,Sr.Adv.
Mr. Y.Arunagiri,Adv.
Mr. P. Ramesh, AOR
For Respondent(s) Mr. Himanshu Munshi, AOR
Mr. Naveen Kumar,Adv.
Mr. Manish Garani,Adv.
Mr. M.Yogesh Kanna,AOR
Ms. Nithya,Adv.
Ms. Maha Lakshmi,Adv.
Mr. Partha Sarathi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request of the learned counsel appearing on behalf of the respondent-State, list the matter after eight weeks.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.07.11(ANITA MALHOTRA) (SNEH LATA SHARMA) 17:52:42 IST Reason: COURT MASTER COURT MASTER